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Union of India - Section

Section 16 in THE FARMERS’ PRODUCE TRADE AND COMMERCE (PROMOTION AND FACILITATION) ACT, 2020

16. Act not to apply to certain transactions.

- Nothing contained in this Act, shall be applicable to the Stock Exchanges and Clearing Corporations recognised under the Securities Contracts (Regulation) Act, 1956(42 of 1956) and the transactions made thereunder.