Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34J] [Entire Act] State of Gujarat - Subsection Section 34J(ix) in The Gujarat Agricultural Produce Markets Act, 1963 (ix)to maintain accounts in such forms as may be prescribed and get the same audited in such manner as may be laid down in the regulations;
