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State of Uttarakhand - Section

Section 2nd in Uttarakhand Self Reliant Co-Operatives Act, 2003

2nd. Principle: Democratic member control

Co-operatives are democratic organizations controlled by their members, who actively participate in setting their policies and making decisions. Men and women actively participate in setting their policies and making decisions. Men and women serving as elected representatives are accountable to membership. In primary co-operatives members have equal voting rights (one member, one vote), and co-operatives at other levels are also organized in a democratic manner.