Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 79(1)] [Section 79] [Entire Act] State of Odisha - Subsection Section 79(1)(a) in The Orissa Municipal Corporation Act, 2003 (a)the form and the manner in which, and the conditions, on which nominations may be made and for the scrutiny of nominations;