Section 3(3)(o) in Karnataka Panchayat Raj Act, 1993

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State of Karnataka - Subsection

Section 3(3)(o) in Karnataka Panchayat Raj Act, 1993

(o)to promote harmony and unity among various groups of people in the area of the Ward Sabha and to arrange cultural festivals and sports meets to give expression to the talents of the people of the locality; and

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State of Karnataka - Subsection

Section 3(3)(o) in Karnataka Panchayat Raj Act, 1993