Andhra Pradesh High Court - Amravati
Sree Obayya Krishna Committee Aided ... vs The State Of Ap on 11 November, 2022
HIGH COURT OF ANDHRA PRADESH::AMARAVATI
MAIN CASE No: W.P.NO.36704 OF 2022
PROCEEDINGS SHEET
Sl. OFFICE NOTE
No.
DATE ORDER
1. 11.11.2022 KSR,J
Notice before admission. The learned Government
Pleader for School Education takes notice on behalf of
the respondents. It is represented by the learned
Government Pleader that there is a connected writ petition i.e., W.P.No.21752 of 2022.
Post this writ petition along with W.P.No.21752 of 2022 after four weeks.
In the meanwhile, the Committee is permitted to proceed with the proposed inspection. However, the respondents are directed not to take any coercive steps until further orders.
_________________ K.SURESH REDDY,J TSNR