Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 747] [Entire Act] State of Jharkhand - Subsection Section 747(1) in Bihar Education Code, 1961 (1)The organisation should be non-sectarian and should not be ordinarily named after any individual unless a donation of Rs. 5,000 is given by the individual.