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Supreme Court - Daily Orders

State (Cbi) vs Mohd. Salim Zargar @ Fayaz on 10 April, 2015

Bench: Chief Justice, Arun Mishra

                ITEM NO.2                      COURT NO.1               SECTION II

                                    S U P R E M E C O U R T O F      I N D I A
                                            RECORD OF PROCEEDINGS

                CRLMP. 4699/2015 in Criminal Appeal         No. 1681/2009

                STATE (CBI)                                                 Appellant(s)

                                                       VERSUS

                MOHD.SALIM ZARGAR & ORS.                                 Respondent(s)

                (For early hearing and office report)


                Date : 10/04/2015 This application was called on
                                     for hearing today.

                CORAM :
                              HON'BLE THE CHIEF JUSTICE
                              HON'BLE MR. JUSTICE ARUN MISHRA


                For Appellant(s)         Mr. Maninder Singh, ASG
                                         Mr. Rajiv Nanda, Adv.
                                         Mr. B.V. Balaram Das,Adv.

                For Respondent(s)        Ms. Kamini Jaiswal,Adv.


                         UPON hearing the counsel the Court made the following
                                               O R D E R

Dismissed.

[ Charanjeet Kaur ] [ Vinod Kulvi ] Court Master Asstt. Registrar Signature Not Verified Digitally signed by Charanjeet Kaur Date: 2015.04.10 17:10:55 IST Reason: