Supreme Court - Daily Orders
State (Cbi) vs Mohd. Salim Zargar @ Fayaz on 10 April, 2015
Bench: Chief Justice, Arun Mishra
ITEM NO.2 COURT NO.1 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CRLMP. 4699/2015 in Criminal Appeal No. 1681/2009
STATE (CBI) Appellant(s)
VERSUS
MOHD.SALIM ZARGAR & ORS. Respondent(s)
(For early hearing and office report)
Date : 10/04/2015 This application was called on
for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE ARUN MISHRA
For Appellant(s) Mr. Maninder Singh, ASG
Mr. Rajiv Nanda, Adv.
Mr. B.V. Balaram Das,Adv.
For Respondent(s) Ms. Kamini Jaiswal,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Dismissed.
[ Charanjeet Kaur ] [ Vinod Kulvi ] Court Master Asstt. Registrar Signature Not Verified Digitally signed by Charanjeet Kaur Date: 2015.04.10 17:10:55 IST Reason: