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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(1)(ii) in The M.P. Civil Services (Extraordinary Pension) Rules, 1963

(ii)a mishap due to act of devotion to duty in an emergency arising otherwise than by violence out of and in the course of service.