Supreme Court - Daily Orders
Abraham T J vs M/S Nandi Infrastructure Corridor ... on 9 July, 2018
Bench: A.K. Sikri, Ashok Bhushan
1
ITEM NO.45 COURT NO.5 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 397/2017
(Arising out of impugned final judgment and order dated 07-04-2016
in WA No. 5450/2013 passed by the High Court Of Karnataka At
Bengaluru)
ABRAHAM T J Petitioner(s)
VERSUS
M/S NANDI INFRASTRUCTURE CORRIDOR
ENTERPRISES LIMITED & ORS. Respondent(s)
(FOR EXEMPTION FROM FILING O.T. ON IA 853/2017PETITIONER- IN-
PERSON MATTER )
WITH
SLP(Crl) No. 394/2017 (II-C)
( FOR EXEMPTION FROM FILING O.T. ON IA 849/2017)
SLP(Crl) No. 396/2017 (II-C)
( FOR EXEMPTION FROM FILING O.T. ON IA 851/2017)
Date : 09-07-2018 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Petitioner-in-person
Mr. Sriram P., AOR
For Respondent(s) Mr. Joseph Aristotle S., AOR
Ms. Priya Aristotle, Adv.
Dr. Abhishek Manu Singhvi, Sr. Adv.
Mr. K.T. Anantnenam A., Adv.
Mr. G. Deshpandey, Adv.
Mr. Ramesh Singh, Adv.
Mr. Vasudevan Raghavan, AOR
Mr. Mahesh Agarwal, Adv.
Signature Not Verified
Ms. Neeha Nagpal, Adv.
Digitally signed by
ASHWANI KUMAR
Date: 2018.07.11
Mr. Himanshu Satija, Adv.
Ms. Aastha Mehta, Adv.
11:06:02 IST
Reason:
Mr. E. C. Agrawala, AOR
2
M/S. S-legal Associates, AOR
UPON hearing the counsel the Court made the following
O R D E R
List the matters on 26.07.2018 as Item No.1.
(ASHWANI THAKUR) (RAJINDER KAUR) COURT MASTER (SH) COURT MASTER