Bombay High Court
The State Of Maharashtra Through The ... vs Shri. Shivdas Manglu Gowari Through Poa ... on 1 August, 2021
Author: Madhav J. Jamdar
Bench: Madhav J. Jamdar
38.FA.2159.2005.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BEFORE NATIONAL LOK ADALAT
CIVIL APPELLATE JURISDICTION
FIRST APPEAL NO.2159 OF 2005
ALONGWITH
XOB (STAMP)NO.657 OF 2006
The State of Maharashtra & Ors. .... Appellants
vs.
Shri Trimbak Gosavi Chiplekari
Through POA Holder Ambaji Gopal Mali .... Respondent
ALONGWITH
CIVIL APPLICATION NO.16754 OF 2006
Shri Trimbak Gosavi Chiplekari
Through POA Holder Ambaji Gopal Mali .... Applicant
vs.
The State of Maharashtra & Ors. .... Respondents
FIRST APPEAL NO.2160 OF 2005
ALONGWITH
XOB (STAMP)NO.681 OF 2006
The State of Maharashtra & Ors. .... Appellants
vs.
Shri Shivdas Manglu Gowari
Through POA Holder
Ambaji Gopal Mali & Ors. .... Respondents
ALONGWITH
CIVIL APPLICATION NO.16755 OF 2006
Shivdas Mangalu Govari .... Applicant
vs.
The State of Maharashtra & Ors. .... Respondents
FIRST APPEAL NO.2161 OF 2005
ALONGWITH
XOB (STAMP)NO.659 OF 2006
The State of Maharashtra & Ors. .... Appellants
Sonali 1/2
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38.FA.2159.2005.doc
vs.
Kundalik Balu Pavanekar & Ors. .... Respondents
ALONGWITH
CIVIL APPLICATION NO.3492 OF 2018
Kundalik Balu Pavanekar & Ors. .... Applicants
vs.
The State of Maharashtra & Ors. .... Respondents
-------------------
Mr. A. R. Patil, Addl. GP for the Appellant-State.
-------------------
CORAM : MADHAV J. JAMDAR, J.
P. P. SHARMA, O. S.D. D. N. KHER, COURT RECEIVER DATE : 1st AUGUST, 2021 P.C. :
At the request of Mr. A. R. Patil, learned Addl. GP, stand over to next Lok Adalat.
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