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Delhi High Court - Orders

Maahi Neil Jaipal Through His Next ... vs University Of Delhi Through Its ... on 6 November, 2023

Author: Purushaindra Kumar Kaurav

Bench: Purushaindra Kumar Kaurav

                                    $~26
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +    W.P.(C) 13022/2023 and CM APPLs. 51471/2023 & 57431/2023
                                         MAAHI NEIL JAIPAL THROUGH HIS NEXT FRIEND SH. JAI
                                         PAL SINGH                                           ..... Petitioner
                                                          Through: Mr.Rajiv Jaipal, Mr.Sumit Suri, Ms.Priti
                                                          Agarwal, Mr.Keshav Shekhawat and Ms.Raminder
                                                          Kaur, Advocates.

                                                                                      versus

                                                UNIVERSITY OF DELHI THROUGH ITS VICE-CHANCELLOR
                                                & ORS.                                      ..... Respondents
                                                              Through: Mr.Mohinder J.S.Rupal and Mr.Hardik
                                                              Rupal, Advocates for R-1.

                                    CORAM:
                                    HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
                                                      ORDER

% 06.11.2023 CM APPL. 51470/2023(Exemption)

1. Allowed, subject to all just exceptions.

2. The application stands disposed of.

W.P.(C) 13022/2023 and CM APPLs. 51471/2023 & 57431/2023

1. Learned counsel appearing on behalf of the respondent-University submits that he has already filed the counter-affidavit to the main petition. However, the same is not on record. Learned counsel also submits that the petitioner has filed some additional documents and he, therefore, requires some time to seek instructions from the respondent-University.

2. Learned counsel appearing on behalf of the respondent-University is directed to ensure that the counter-affidavit is brought on record positively before the next date of hearing.

This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/11/2023 at 22:05:14 -2-

3. Learned counsel appearing on behalf of the petitioner is directed to ensure that the additional documents filed by him are brought on record by way of a supporting affidavit positively before the next date of hearing.

4. List on 20.11.2023.

PURUSHAINDRA KUMAR KAURAV, J NOVEMBER 6, 2023/MJ/SS This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/11/2023 at 22:05:14