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[Cites 0, Cited by 1] [Section 115VP] [Entire Act]

Union of India - Subsection

Section 115VP(4) in The Income Tax Act, 1961

(4)Every order granting or refusing the approval of the option for tonnage tax scheme under clause (i) or clause (ii), as the case may be, of sub-section (3) shall be passed before the expiry of one month from the end of the month in which the application was received under sub-section (1).