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Himachal Pradesh High Court

Arvind Kumar Aggarwal vs . Union Of India & Anr. on 4 July, 2022

Bench: Sabina, Satyen Vaidya

Arvind Kumar Aggarwal vs. Union of India & anr.

CWP No.4362 of 2022 .

04.07.2022 Present: Mr. Sat Parkash, Advocate on behalf of Mr. Rajesh Kumar, Advocate, for the petitioner.

Mr. Balram Sharma, Assistant Solicitor General of India, for the respondents/Union of India.

CWP No.4362/2022 & CMP No.8657/2022 Notice.

Mr. Balram Sharma, learned Assistant Solicitor General of India, accepts notice on behalf of respondents and seeks time to file reply.

List again o0n 23.8.2022.

For the reasons stated therein, the application is allowed. The applicant-petitioner, at this stage, is exempted from filing the English translated copies of the documents in issue. However, the same be filed within four weeks.

                                                               ( Sabina )
                                                                 Judge



                                                           ( Satyen Vaidya )
               July 4, 2022 (KS)                                 Judge




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