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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Madhya Pradesh - Subsection

Section 21(f) in The M.P. Vishesh Sashastra Bal Niyam, 1973

(f)a person of Indian origin who has migrated from Pakistan, Burma, Ceylon and East African countries of Kenya, Uganda and the United Republic of Tenzania (formerly Tanganyika and Zanzibar) with the intention of permanently settling in India :