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[Cites 0, Cited by 0] [Section 2A(2)] [Section 2A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2A(2)(b) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958

(b)The officers appointed and members of the authorities constituted under clause (a) shall hold office for a term of two years from the date of such appointment or constitution as the case may be ;