Karnataka High Court
Flora Wall Coverings Ltd vs M/S Kjmc Financial Services Ltd on 2 April, 2012
Author: A.S.Bopanna
Bench: A.S.Bopanna
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APPT ' Te THIS A 'ORDERS, THIS DAY, TI 5 filed by the respon procecdings.and~ the dates with cated therein. Be gs rlieet opportunity the application | filed. and since in any event the parties should have the opinio: be granted. 4 d < thn ce < S. Bon.
oO OURT i.° G CAINE NH SARE EHR MAME SEH Me She ol Se? BH, EP BHA ENE A EIS OEE PSE LUI ibe MARNATAICA, Ki i & e order deted p OP eg €S eS.
has been examined. Fo as." wit ' bandas Ol EUs are ready - and in, that. circumstance, if the & applicant does. not eross-exat ath sine the witness, ne aa noe