Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18(4)] [Section 18] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 18(4)(c) in Jammu and Kashmir Compensatory Afforestation Fund Rules, 2018

(c)payment for legal services for defending cases filed in Tribunals or Courts not related to the management of State Authority ;