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Telangana High Court

M. Yadagiri Goud vs The State Of Telangana on 20 June, 2018

THE HON'BLE SRI JUSTICE M.SATYANARAYANA MURTHY

              CRIMINAL PETITION NO.6396 OF 2018

ORDER:

Learned counsel for the petitioners seeks permission of this Court to withdraw the criminal petition, since the charge-sheet is already filed, with a permission to renew his at request before appropriate Court.

Permission is accorded as sought for. Criminal petition is dismissed as withdrawn, with a liberty sought for.

Consequently, miscellaneous applications pending if any, shall also stand dismissed. No costs.

_________________________________________ JUSTICE M. SATYANARAYANA MURTHY Date:20.06.2018 SP