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Bombay High Court

Icici Lombard General Insurance Co. ... vs Pooja Baburao Gaikwad And Ors on 7 September, 2018

Author: P.R. Bora

Bench: P.R. Bora

                                            927-932-CA-11424-2018 grp .odt
                               (1)



         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    BENCH AT AURANGABAD

            927 CIVIL APPLICATION NO. 11424 OF 2018
           IN FAST/27398/2018 WITH CA/11425/2018 IN 
                        FAST/27398/2018 

   ICICI LOMBARD GENERAL INSURANCE CO. LTD., THR ITS 
                  MANAGER, AURANGABAD
                         VERSUS
                BAPU BHAU SATHE AND ORS
                           ...
                          WITH
        928 CIVIL APPLICATION NO. 11426 OF 2018
       IN FAST/27401/2018 WITH CA/11427/2018 IN 
                    FAST/27401/2018 

   ICICI LOMBARD GENERAL INSURANCE CO. LTD., THR ITS 
               LEGAL MANAGER, AURANGABAD
                         VERSUS
           VIKAS BHAUSAHEB FATANGARE AND ANR
                           ...
        929 CIVIL APPLICATION NO. 11428 OF 2018
       IN FAST/27391/2018 WITH CA/11430/2018 IN 
                    FAST/27391/2018 

   ICICI LOMBARD GENERAL INSURANCE CO. LTD., THR ITS 
               LEGAL MANAGER, AURANGABAD
                         VERSUS
             POOJA BABURAO GAIKWAD AND ORS
                           ...
        930 CIVIL APPLICATION NO. 11431 OF 2018
       IN FAST/27404/2018 WITH CA/11432/2018 IN 
                    FAST/27404/2018 

   CHOLAMANDALAM GENERAL INSURANCE CO. LTD., THR ITS 
                      LEGAL MANAGER
                          VERSUS
               JABBAR SHAIKH KARIM AND ORS
                            ...
         931 CIVIL APPLICATION NO. 11433 OF 2018
        IN FAST/27409/2018 WITH CA/11434/2018 IN 
                     FAST/27409/2018
                            ...
         932 CIVIL APPLICATION NO. 11435 OF 2018
        IN FAST/27395/2018 WITH CA/11436/2018 IN 
                     FAST/27395/2018


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                                                 927-932-CA-11424-2018 grp .odt
                                  (2)

                            ...
     Advocate for Applicant : Mr. Abhijit G. Choudhari 
                            ...

                               CORAM : P.R. BORA, J.

DATED : 07 th SEPTEMBER, 2018. PER COURT:-

. Issue notice to respondents on applications for condonation of delay as well in the applications for stay, returnable on

02.11.2018.

2. The execution of the impugned award shall stand stayed, subject to deposit of the entire amount under the respective awards impugned in the present appeals together with interest accrued thereon by the appellant-Insurance Company in this Court within a period of eight weeks from the date of this order. Stand over to 02.11.2018.

(P.R. BORA, J.) Mujaheed// ::: Uploaded on - 12/09/2018 ::: Downloaded on - 13/09/2018 00:12:44 :::