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State of Kerala - Section
Section 19A in Kerala Cooperative Societies Act, 1969
19A. [ [Omitted by Kerala Act No. 14 of 2017, dated 13.9.2017.]
***.]| 19A. [ Member participation. [Inserted by Kerala Act No. 8 of 2013.]- No member of a society shall exercise the right of a member unless he has attended the minimum required general body meeting and minimum level of services as may be prescribed. |