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State of Rajasthan - Section

Section 57 in Rajasthan Non-Government Educational Institutions (Recognition, Grant-In-Aid and Service Conditions Etc.) Rules, 1993

57. Subscription.

- No employee shall except with the previous sanction or order of the management ask for or accept contributions to or otherwise associate himself with the raising of any funds or other collections in cash or in kind in pursuance or any object whatsoever.