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State of Punjab - Section

Section 14 in The Chandigarh University Act, 2012

14. Authorities of the University.

- The following shall be the authorities of the University, namely :-
(i)the Governing Body ;
(ii)the Board of Management ;
(iii)the Academic Council ; and
(iv)such other authorities, as may he declared by the Statutes to be the authorities of the University.