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[Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act]

State of Haryana - Subsection

Section 43(2)(c) in Faridabad Complex (Regulation and Development) Act, 1971

(c)the ventilation in or the space to be left about, any building or part thereof to secure a free circulation of air or for the prevention of fire;