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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Jharkhand - Subsection

Section 6(1)(b) in The Jharkhand Law Officers (Engagement) Rules, 2018

(b)a designated Senior Advocate or an Advocate, who has been practicing in the Jharkhand High Court or Supreme Court of India or an Advocate who has been practicing in the Civil Courts of Jharkhand;