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[Cites 0, Cited by 0] [Section 20(8)] [Section 20] [Entire Act]

State of Punjab - Subsection

Section 20(8)(b) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(b)also compare every item of the receipt and expenditure as shown in the treasury pass book with the relevant entries of the corresponding month in the cash book.