Gauhati High Court
Sital Mandal vs Union Of India And 7 Ors on 23 March, 2022
Author: N.K. Singh
Bench: N. Kotiswar Singh, Nani Tagia
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GAHC010067992018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/2099/2018
SITAL MANDAL
S/O- LATE MANGAL MANDAL, VILL- BIDYAPUR, WARD NO.02, P.S-
NALBARI, DIST- NALBARI, ASSAM, PIN- 781335
VERSUS
UNION OF INDIA AND 7 ORS.
REP. BY THE SECRETARY TO THE GOVT OF INDIA, DEPARTMENT OF
HOME AFFAIRS, NEW DELHI
2:ELECTION COMMISSION OF INDIA
NEW DELHI
3:COORDINATOR
NRC
ASSAM
GUWAHATI
4:THE STATE OF ASSAM
REP. BY THE COMMISSIONER AND SECRETARY
HOME AND POLITICAL (B) DEPTT
DISPUR- 781006
5:THE FOREIGNERS TRIBUNAL 1
NALBARI
DIST- NALBARI
PIN- 781335
6:THE SUPERINTENDENT OF POLICE(B)
NALBARI
ASSAM
PIN- 7821335
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7:THE DEPUTY COMMISSIONER
NALBARI
ASSAM
PIN- 781335
8:THE OFFICER-IN-CHARGE
NALBARI POLICE STATION
DIST- NALBARI
ASSAM
PIN- 78133
Advocate for the Petitioner : MR. B C DAS
Advocate for the Respondent : ASSTT.S.G.I.
BEFORE
HONOURABLE MR. JUSTICE N. KOTISWAR SINGH
HONOURABLE MR. JUSTICE NANI TAGIA
ORDER
23-03-2022 (N.K. Singh, J) Heard Mr. B.C. Das, learned counsel for the petitioner and Mr. J. Payeng, learned Special Counsel, Foreigners' Tribunal, Mr. A.I. Ali, learned Standing Counsel, Election Commission of India, Ms. L. Devi, learned Standing Counsel, NRC, Mr. H. Gupta, learned Central Government Counsel and Ms. U. Das, learned Additional Senior Government Advocate. Hearing will continue on 29-03-2022.
JUDGE Comparing Assistant