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Gauhati High Court

Sital Mandal vs Union Of India And 7 Ors on 23 March, 2022

Author: N.K. Singh

Bench: N. Kotiswar Singh, Nani Tagia

                                                                 Page No.# 1/2

GAHC010067992018




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/2099/2018

         SITAL MANDAL
         S/O- LATE MANGAL MANDAL, VILL- BIDYAPUR, WARD NO.02, P.S-
         NALBARI, DIST- NALBARI, ASSAM, PIN- 781335



         VERSUS

         UNION OF INDIA AND 7 ORS.
         REP. BY THE SECRETARY TO THE GOVT OF INDIA, DEPARTMENT OF
         HOME AFFAIRS, NEW DELHI

         2:ELECTION COMMISSION OF INDIA
          NEW DELHI

         3:COORDINATOR
          NRC
         ASSAM
          GUWAHATI

         4:THE STATE OF ASSAM
          REP. BY THE COMMISSIONER AND SECRETARY
          HOME AND POLITICAL (B) DEPTT
          DISPUR- 781006

         5:THE FOREIGNERS TRIBUNAL 1
          NALBARI
          DIST- NALBARI
          PIN- 781335

         6:THE SUPERINTENDENT OF POLICE(B)
          NALBARI
         ASSAM
          PIN- 7821335
                                                                       Page No.# 2/2


             7:THE DEPUTY COMMISSIONER
              NALBARI
             ASSAM
              PIN- 781335

             8:THE OFFICER-IN-CHARGE
              NALBARI POLICE STATION
              DIST- NALBARI
             ASSAM
              PIN- 78133

Advocate for the Petitioner   : MR. B C DAS

Advocate for the Respondent : ASSTT.S.G.I.




                                    BEFORE
                    HONOURABLE MR. JUSTICE N. KOTISWAR SINGH
                       HONOURABLE MR. JUSTICE NANI TAGIA

                                             ORDER

23-03-2022 (N.K. Singh, J) Heard Mr. B.C. Das, learned counsel for the petitioner and Mr. J. Payeng, learned Special Counsel, Foreigners' Tribunal, Mr. A.I. Ali, learned Standing Counsel, Election Commission of India, Ms. L. Devi, learned Standing Counsel, NRC, Mr. H. Gupta, learned Central Government Counsel and Ms. U. Das, learned Additional Senior Government Advocate. Hearing will continue on 29-03-2022.

JUDGE Comparing Assistant