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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(3) in Tamil Nadu Lease Holds (Abolition and Conversion into Ryotwari) Act, 1963

(3)All references made in this Act to the First Schedule shall be considered as relating to the said Schedule as for the time being amended in exercise of the power conferred by sub-section (1).