Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 64 in The Delhi Excise Rules, 2010 64. Pictures of national leaders and gods etc. , not to be displayed on licensed premises. - Pictures and photographs of prominent national leaders, saints, Gods, Goddesses or any other religious symbol shall not be exhibited on any premises licensed for sale and service of liquor.
