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State of Madhya Pradesh - Section

Section 44 in The M.P. (Rajya) Bhumi Vikas Nigam Adhiniyam, 1976

44. Power of the State Government to make rules.

(1)The State Government may make rules not inconsistent with the provisions of this Act to give effect to the provisions of this Act.
(2)All rules made under this Section shall be laid on the table of the Legislative Assembly.