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State of Tamilnadu - Section

Section 21 in Tamil Nadu Homeopathy System of Medicine and Practitioners of Homeopathy Rules, 1972

21. Names of members of the council to be maintained in a book.

- A book shall be maintained containing the name of each of the members of the council, the electorate he represents, the date of notification of his election or nomination, the term for which he was elected or nominated and the date of his death, resignation or retirement or on which day he otherwise ceased to be a member; the book shall be regularly maintained so as to show the period at which the body or authority having power to elect or nominate should make a fresh nomination or elect a member.