Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(1)(h) in The Karnataka Preservation Of Trees Act, 1976

(h)‘Tree Officer’ means a Forest Officer appointed as such by the the Head of the Karnataka Forest Department for the purposes of this Act;