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[Cites 0, Cited by 0] [Section 34] [Entire Act]

Union of India - Subsection

Section 34(a) in The Customs And Excise Revenues Appellate Tribunal Act, 1986

(a)in the Central Excises Act,-- (i) for sub-section (2) of section 35B, the following sub-section shall be substituted, namely:--