Allahabad High Court
Ashish Kumar Dixit vs State Of ... on 18 September, 2019
Bench: Anil Kumar, Saurabh Lavania
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 3 Case :- SERVICE BENCH No. - 32777 of 2018 Petitioner :- Ashish Kumar Dixit Respondent :- State Of U.P.Throu.Prin.Secy.Deptt.Of Home Lucknow And Ors. Counsel for Petitioner :- Prashant Kumar Singh Counsel for Respondent :- C.S.C. Hon'ble Anil Kumar,J.
Hon'ble Saurabh Lavania,J.
Case called out in the revised list. No one appears on behalf of petitioner.
In view of above, the writ petition is dismissed, for want of prosecution.
Interim order, if any, stands vacated.
(Saurabh Lavania,J.) (Anil Kumar,J.) Order Date :- 18.9.2019 Vinay/-