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Allahabad High Court

Ashish Kumar Dixit vs State Of ... on 18 September, 2019

Bench: Anil Kumar, Saurabh Lavania





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 32777 of 2018
 

 
Petitioner :- Ashish Kumar Dixit
 
Respondent :- State Of U.P.Throu.Prin.Secy.Deptt.Of Home Lucknow And Ors.
 
Counsel for Petitioner :- Prashant Kumar Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anil Kumar,J.
 

Hon'ble Saurabh Lavania,J.

Case called out in the revised list. No one appears on behalf of petitioner.

In view of above, the writ petition is dismissed, for want of prosecution.

Interim order, if any, stands vacated.

(Saurabh Lavania,J.) (Anil Kumar,J.) Order Date :- 18.9.2019 Vinay/-