Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 55 in THE MAJOR PORT AUTHORITIES ACT, 2021 55. Composition of Adjudicatory Board. The Adjudicatory Board shall consist of a Presiding Officer and two other members, as may be appointed by the Central Government.
