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Orissa High Court

Under Secretary Opsc vs Dr. Nidhi Prasad .... Opposite Party on 16 December, 2021

Author: B.R. Sarangi

Bench: B.R. Sarangi

             IN THE HIGH COURT OF ORISSA AT CUTTACK

                        RVWPET (RPC) No. 36 of 2004

            Under Secretary OPSC               ....                               Petitioner
                                                                    Mr. B.K. Dash, Adv.
                                                -Versus -
            Dr. Nidhi Prasad                   ....                        Opposite Party
                                                                                      .


                    CORAM:
                     DR. JUSTICE B.R. SARANGI
                                      ORDER

16.12.2021 Order No. This matter is taken up through hybrid mode.

01

2. In view of disposal of WPC (OAC) No. 2270 of 2004, the review petition stands disposed of.

Ashok (Dr. B.R. Sarangi) Judge Page 1 of 1