Section 4(15)(a) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

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State of Gujarat - Subsection

Section 4(15)(a) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(a)have pursued approved courses of study in the University or an affiliated college, unless exempted therefrom in the manner prescribed by the Statutes, Ordinances, Regulations and Rules and have passed the examinations or tests prescribed by the University, or

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State of Gujarat - Subsection

Section 4(15)(a) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003