Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61(1)] [Section 61] [Entire Act] Union of India - Subsection Section 61(1)(i) in The Central Goods and Services Tax Rules, 2017 (i)sub-section (1) of section 39, for each month, or part thereof, on or before the twentieth day of the month succeeding such month: