Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(5) in The Life Insurance Corporation Act, 1956

(5)Every order made by the Central Government under this section shall be carried out by the Corporation in such manner as the Central Government may direct.