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[Cites 0, Cited by 0] [Section 93(2)] [Section 93] [Entire Act]

State of Uttarakhand - Subsection

Section 93(2)(xxix) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011

(xxix)procedure for appeal to deny for issuing license, cancellation of license and system of appeal against the order,