Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 87(1)] [Section 87] [Entire Act] State of Jammu-Kashmir - Subsection Section 87(1)(a) in The Police Enhanced Penalties Ordinance, 2005 (a)any person or association of persons, society, club, firm, company, corporation, undertaking or Government Department. is a dealer;