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State of Telangana - Section

Section 74 in Telangana Shops and Establishments Act, 1988

74. Application of the Workmen"s Compensation Act, 1923.

- The provisions of the Workmen"s Compensation Act, 1923, (Central Act 8 of 1923) and the Rules thereunder shall, so far as may be, apply to every employee to whom this Act applies.