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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Gujarat - Subsection

Section 20(1)(xli) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(xli)to recommend to the State Government withdrawal of autonomy conferred on any affiliated college, recognised institution or a University, college or Department;