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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Uttar Pradesh - Subsection

Section 36(1)(d) in The United Provinces Minor Irrigation Works Act, 1920

(d)such other matters as the [State Government] [Substituted by A.O.1950.] may by rule prescribe in this behalf.