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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Meghalaya - Subsection

Section 17(1) in The Meghalaya Police Act, 2010

(1)The State Government shall establish a full-fledged Police Training Academy/College/School at the State level for ensuring efficient post-induction training of all directly-recruited police personnel in the subordinate ranks, pre-promotion training for all those promoted in the subordinate ranks and such thematic and specialized in-service training courses for police personnel of different ranks and categories as deemed necessary from time to time.