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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Uttar Pradesh - Subsection

Section 26(1)(c) in The U.P. Board of Madarsa Education Act, 2004

(c)providing for all matters solely concerning the Board and its Committees and not provided for by this Act, the rules and the regulations.