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[Cites 0, Cited by 0] [Section 2(3)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(3)(b) in The Rajasthan Sales Tax/Central Sales Tax Deferment Scheme for Industries, 1998

(b)In case of units sold by the State Government, or RIICO, or RFC, value of the fixed assets on which the unit was purchased by the enterpreneur and the new investment made on construction of new building and the purchase of additional new plant and machinery.