Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Haryana - Subsection

Section 3(g) in The Punjab Industrial Housing Rules, 1956

(g)to prescribe forms or registers and rent receipts and other records which he considers necessary for the proper administration of the Act.