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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of West Bengal - Subsection

Section 30(2)(i) in Brainware University Act, 2015

(i)for payment of cost of capital expenditure not exceeding the prevailing bank rate of interest, incurred by the Sponsoring trust for setting up the University and the investment made therefor;