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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 13(i) in The Easements Act, 1977 (1920 A.D.)

(i)A, the owner of two adjoining buildings, sells one to B retaining the other, B is entitled to a right to lateral support from A's building, and A is entitled to a right to lateral support from B's building.